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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(V) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(V)Where a Question Paper Booklet has any missing page, blank page, missed question or damaged or defaced page, it shall be the responsibility of the concerned candidate to bring it to the notice of the concerned invigilator and get it replaced by a new Booklet of the same series. No complaint in this regard shall be entertained by the Board after the conclusion of the Entrance Test.