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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(6)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)the members of the House of the People and the members of the Legislative Assembly of the State representing constituencies which comprise any part of the Panchayat area;