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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Maharashtra - Subsection

Section 54(1)(d) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(d)watch over the financial and executive administration of Zilla Parishad and submit to the Zilla Parishad all questions connected therewith which shall appear to him to require its orders; and