Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(4) in Bihar Maternity Benefit Rules, 1964 (4)Every muster roll shall be preserved for a period of two years form the date of the last entry made therein and shall be produced before an Inspector whenever required within the said period.
