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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(iv) in Regulation on Quality of Service of Dial-Up and Leased Line Internet Access Service, 2001

(iv)'Regulation' means the Regulation on Quality of Service of Dial-up and Leased Line Internet Access Service notified by the Authority under the 'Act'.