Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170(1)] [Section 170] [Entire Act] State of Uttar Pradesh - Subsection Section 170(1)(b) in Uttar Pradesh Municipal Corporation Act, 1959 (b)the loans borrowed by the Corporation in the year with particulars as to the amount and the date of borrowing and the annual loan charges;