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State of Odisha - Section

Section 50 in Grama Panchayats Rules, 1968

50.

Measurement book shall be maintained according to the rules and in the manner indicated in the instructions contained in each book. All entries in the measurement book shall be made in ink. Complete measurement shall be taken at the time of final settlement of accounts relating to the work. The measurement books shall be available for inspection by auditors and all other Inspecting Officers.