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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(2)(d) in Manipur Conservation of Paddy Land and Wetland Act, 2014

(d)to examine the reason for keeping the paddy land fallow and to suggest remedial measures so as to persuade the holder of paddy land to use it for any intermediary crops.