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Union of India - Section

Section 21 in The Major Port of Tuticorin (Harbour Craft) Rules, 1976

21. Licensed harbor craft not to interfere with mooring or approaching vessels before they anchor

- No person incharge of or navigating any licensed harbor craft shall attempt to make such harbor craft fast to any mooring or mark buoy, or take it alongside of a vessel approaching an anchorage or mooring before such vessel has come to anchor or been moored to a buoy.