Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Manipur - Subsection Section 72(d) in Manipur Excise Rules, 1962 (d)Classification of quart and pint bottles. - All bottles varying in capacity between .625 litre and .758 litre shall be classed as quart bottles and those varying between .313 litre and .379 litre shall be classed as pint bottles.
