Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42(9)] [Section 42] [Entire Act]

State of Karnataka - Subsection

Section 42(9)(a) in The Karnataka Value Added Tax Act, 2003

(a)as if it were an arrears of land revenue; or