Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36G(2)] [Section 36G] [Entire Act]

State of West Bengal - Subsection

Section 36G(2)(c) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972

(c)A copy of the audited accounts, along with the auditor's report thereto shall be, as soon as may be, forwarded to the State Government, and any direction issued by the State Government in relation thereto shall be forthwith carried out by the Board.