Madhya Pradesh High Court
Parimal Singh Prajapati vs The State Of Madhya Pradesh on 24 August, 2020
Author: Vishal Mishra
Bench: Vishal Mishra
1 WP-8243-2020 The High Court Of Madhya Pradesh WP-8243-2020 (PARIMAL SINGH PRAJAPATI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 4 Gwalior, Dated : 24-08-2020 Heard through Video Conferencing. Shri Arun Katare, learned counsel for the petitioner. Shri Vishal Tripathi, learned Panel Lawyer for the State. Learned Panel Lawyer for the State prays for ten days' time to comply with the earlier order dated 04.08.2020.
Prayer is allowed.
Ten days' time is granted to do the needful. List the case after ten days.
(VISHAL MISHRA) JUDGE AK/-
ANAND KUMAR 2020.08.24 16:59:32 +05'30'