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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(2) in Uttaranchal School Education Act, 2006

(2)Where a direction under sub-section (1) is given for retrenchment of any teacher or employee, it shall be complied within accordance-with the provisions of this Act and the regulations or, as the case may be, the conditions of his service.