Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act] State of Punjab - Subsection Section 108(2)(ii) in The Punjab Motor Vehicles Rules, 1989 (ii)the officer has reasons to believe that the vehicle is being used in contravention of the provisions of the Act or rules framed thereunder.