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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Krishan Chand & Others vs . Roop Lal (Deceased) on 5 September, 2022

Author: Virender Singh

Bench: Virender Singh

Krishan Chand & others Vs. Roop Lal (deceased) through LRs RSA No. 537 of 2011 .

5.9.2022 Present: Mr. Bhairav Gupta, Advocate, vice counsel for the appellants.

Mr. Neel Kamal Sharma, Advocate, for the respondents.

On the request of learned vice counsel appearing for the appellants, list after three weeks.

r to (Virender Singh) Judge September 5, 2022 (Kalpana) ::: Downloaded on - 05/09/2022 20:04:35 :::CIS