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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Bihar - Subsection

Section 21(2)(b) in Bihar Public Works Contracts Disputes Arbitration Tribunal Act, 2008

(b)the salaries and the allowances payable to, and other conditions of service of, the officers and servants of the Tribunal under sub-section (2) of Section 6;