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State of Haryana - Section
Section 230 in The Haryana Motor Vehicles Rules, 1993
230. Repeal and saving.
- The Punjab Motor Vehicles Rules, 1940 and the Punjab Motor Accident Claims Tribunal Rules, 1964 are hereby repealed :Provided that any order issued or any action taken under the rules so repealed, shall be deemed to have been issued to taken under the corresponding provisions of these rules.The First Schedule(See Rules 18, 29, 86 of the Haryana Motor Vehicles Rules, 1993)Badges for Driver, Conductors and Ticket AgentsDriver's BadgeWhite metal of light weight 45 millimetres in diameter. The words and the number be engraved or embossed in blue.Conductor's BadgeWhite metal of light weight 45 millimetres in diameter. The words and the number be engraved or embossed in blue.Ticket Agent's BadgeTriangular badge the bottom side 100 millimetres, long each of the other two sides 70 millimetres lettering in white on a red ground.The Second Schedule(See Rule 154 of the Haryana Motor Vehicles Rules, 1993)| 325 MillimetresRemovableAmbala | 250 MillimetresFixedH.N. S5625 | 325 MillimetresRemovableDelhi. |