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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(vi) in The Sugar (Price Determination for 2009-2010 Production) Amendment (2) Order, 2011

(vi)against serial No. 11 relating to Chhatrapatti Shahu Sahakar Kharkhana Ltd., Kagal, Distt. Kolhapur shall be substituted by Shri Chhatrapati Shahu Sahakari Kharkhana Ltd., Kagal, Distt. Kolhapur.