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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(iv) in The Orissa Consumer Protection Rules, 1987

(iv)The convenor of the District Council may request the members of the council to send their suggestions to be included in the business of the meeting of the Councilor any member may suo motu send the suggestions for inclusion of the same in the agenda of the meeting of the Council.