Custom, Excise & Service Tax Tribunal
Khasi Alloys Pvt. Ltd. vs Coms,C.Ex - Shillong on 2 July, 2025
IN THE CUSTOMS, EXCISE AND SERVICE TAX APPELLATE
TRIBUNAL, KOLKATA
EASTERN ZONAL BENCH : KOLKATA
REGIONAL BENCH - COURT NO.2
Excise Appeal No.605 of 2007
(Arising out of Order-in-Appeal No.58/CE(A)/GHY/07 dated 11.09.2007 passed by
Commissioner, Customs & Central Excise (Appeals), Guwahati.)
M/s. Khasi Alloys (P) Ltd.
...Appellant
VERSUS
Commissioner, CGST & CX, Shillong
.....Respondent
(Crescens Building, M.G. Road, Shillong-793001.) APPEARANCE NONE for the Appellant (s) Shri P.Das, Authorized Representative for the Revenue CORAM: HON'BLE SHRI R. MURALIDHAR, MEMBER(JUDICIAL) HON'BLE SHRI RAJEEV TANDON, MEMBER(TECHNICAL) DATE OF HEARING : 12.06.2025 DATE OF DECISION : 02.07.2025 The Appeal is allowed. For order, see order of date in Excise Appeal No.604 of 2007.
Sd/ Sd/ (RAJEEV TANDON) (R. MURALIDHAR) MEMBER (TECHNICAL) MEMBER (JUDICIAL) sm