Delhi High Court - Orders
Rectification Of Order Dated 18Th June, ... vs Amar Nath Khanna & Others on 24 August, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 136/2020
I.A. 4211/2020 (under Order XXXIX Rule 1 and 2 CPC)
I.A. 4212/2020 (under Order XXXIX Rule 15 CPC)
I.A. 6552/2020 (under Order VI Rule 17 CPC-amendment of plaint)
I.A. 6553/2020 (under Section 152 CPC r/w Section 151 CPC-
rectification of order dated 18th June, 2020-by plaintiff)
CHANDER PRAKASH KHANNA ..... Plaintiff
Represented by: Mr.Rajat Aneja, Ms.Vandna Aneja
and Ms.Chandrika Gupta, Advocates.
versus
AMAR NATH KHANNA & OTHERS ..... Defendants
Represented by: Mr.Anshuman Sahni, Advocate for
defendant No.3.
Mr.Lokesh Ahlawat, Advocate for
defendant No.5
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 24.08.2020 The hearing has been conducted through Video Conferencing. I.A. 6553/2020 (under Section 152 CPC r/w Section 151 CPC- rectification of order dated 18th June, 2020-by plaintiff)
1. By this application, plaintiff seeks rectification of the order dated 18 th June, 2020 wherein the savings bank account number of defendant No.1 maintained with Syndicate Bank, Kirti Nagar Branch, New Delhi-110015 is mentioned 90232010028974 instead of 90232010028971.
2. In the order dated 18th June, 2020 the savings bank account of the defendant No.1 maintained at Syndicate Bank, Kirti Nagar Branch, New Signature Not Verified Digitally Signed By:JUSTICE CS(OS) 136/2020 PageGUPTA MUKTA 1 of 2 Signing Date:24.08.2020 18:51:02 Delhi-110015 be now read as 90232010028971.
3. Application is disposed of.
CS(OS) 136/2020 I.A. 4211/2020 (under Order XXXIX Rule 1 and 2 CPC) I.A. 4212/2020 (under Order XXXIX Rule 15 CPC) I.A. 6552/2020 (under Order VI Rule 17 CPC-amendment of plaint)
1. Learned counsel for the plaintiff submits that the parties are trying to explore the possibility of a settlement as the parties are related and prays for an adjournment.
2. At request, list on 6th November, 2020.
3. Interim order to continue.
4. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
AUGUST 24, 2020 'vn' Signature Not Verified Digitally Signed By:JUSTICE CS(OS) 136/2020 PageGUPTA MUKTA 2 of 2 Signing Date:24.08.2020 18:51:02