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Union of India - Section

Section 39 in The Institutes of Technology Act, 1961

39. Repeal an savings.

(1)The Indian Institute of Technology (Kharagpur) Act, 1956 (5 of 1956) is hereby repealed.
(2)Notwithstanding such repeal, the provisions of the said Act set out in the Schedule shall continue to have effect:Provided that in the said provisions, the expression "this Act" means the said provisions.The Schedule(See section 39)Provisions of the Indian Institute of Technology (Kharagpur) Act, 1956, continued in force.