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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Goa - Subsection

Section 46(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The Conductor shall be entirely responsible for all the preparations for efficient, smooth and timely conduct of the examination at the Centre according to the norms specified by the Board.