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State of Rajasthan - Section

Section 8 in The Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agricultural Land for Construction of Cinemas, (X X X) and Establishment of Petrol Pumps or Medical Facilities) Rules, 1978

8. Disposal of applications.

- All applications submitted to the Collector under rule 5 shall be examined and enquired into by him separately.