Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(b) in The Land Registration Act, 1876

(b)total area of mauza, if ascertained by survey or other authentic measurement, with a reference to the authority for the entry;