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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(11) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(11)If the opposite side on receipt of letter of request appears for discussion, the matter shall be discussed in the presence of parties with the assistance of such members of the Conciliation Cell as shall be available or interested in participation.