Gauhati High Court
The Assam State Housing Board And Anr vs Smti Ayesha Khatoon And 28 Ors (B) on 14 September, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/6
GAHC010080822020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet. 64/2020
1:THE ASSAM STATE HOUSING BOARD AND ANR
REPRESENTED BY ITS CHAIRMAN, R.G. BARUAH ROAD, GUWAHATI
781005
2: THE COMMISSIONER
ASSAM STATE HOUSING BOARD
R.G. BARUAH ROAD
GUWAHATI 78100
VERSUS
1:SMTI AYESHA KHATOON AND 28 ORS (B)
W/O MD. ASGAR ALI, R/O HOUSE NO. 35, NEAR SARANIA, GANDHI BASTI,
P.O. SILPUKHURI, P.S. CHANDMARI, GUWAHATI 781003, DIST. KAMRUP
(M), ASSAM.
2:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
3:PROMOD KUMAR BARUAH
S/O LATE MOHESWAR BARUAH
C/O MRS ANJALI BARUAH
QUARTER NO. 6
K.V DULIAJAN TEACHERS COLONY
DIST. DIBRUGARH
ASSAM
PIN CODE 786602
4:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
Page No.# 2/6
ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
5:RANU KALITA TAMULI
W/O LATE JAGAT CH. TAMULI
R/O MAJGAON NIKAMUL SATRA
P.S. TEZPUR
P.O. NIKAMUL SATRA
DIST. SONITPUR
ASSAM.
6:JNANARSHI TAMULI
S/O LATE JAGAT CH. TAMULI
R/O MAJGAON NIKAMUL SATRA
P.S. TEZPUR
P.O. NIKUMUL SATRA
DIST. SONITPUR
ASSAM.
7:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
8:HIRONYA KUMAR DAS
S/O SONESWAR DAS
R/O MILAN NAGAR HOUSING COLONY
P.O. C.R. BUILDING
DIST. DIBRUGARH
ASSAM
PIN 786003
9:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
10:SUNIL KUMAR HAZARIKA
S/O LATE PADMA NATH HAZARIKA
R/O MILAN NAGAR HOUSING COLONY
P.O.C.R. BUILDING
DIST. DIBRUGARH
Page No.# 3/6
PIN 786003
11:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
12:NIRMAL KUMAR MOHANTA
S/O LATE PITAMBAR MOHANTA
R/O HOUSE NO. 81
NATUN PATTY
P.O. SILCHAR
DIST. CACHAR
ASSAM
PIN 788701
13:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
14:UMA KANTA GOGOI
S/O LATE BUDHESWAR GOGOI
R/O HOUSE NO. 03
BISHNU RABHA PATH SANJOGI BYE LANE
P.O. BONGAON
BELTOLA
DIST. KAMRUP (M)
ASSAM
15:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
16:DEBABRATA ROY
S/O LATE JASHODA KUMAR ROY
R/O RAMANI SAGAR ROAD
KARIMGANJ
P.O. KARIMGANJ BAZAR
DIST. KARIMGANJ
ASSAM.
Page No.# 4/6
PIN 788711
17:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006
18:PARTHA SARATHI DUTTA
S/O PRABHASH CH. DUTTA
R/O HENGRABARI HOUSING COMPLEX EWS-4
FLAT 12
P.O. AND P.S. DISPUR
GUWAHATI
PIN CODE 781006
DIST. KAMRUP (M)
ASSAM.
19:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
HOME DEPTT.
DISPUR
GUWAHATI 781006
20:THE SECY.
TO THE GOVT OF ASSAM
TOWN AND COUNTRY PLANNING DEPTT.
DISPUR
GUWAHATI
PIN 781006
DIST. KAMRUP (M)
ASSAM.
21:THE SECY.
TO THE GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GUWAHATI 781006
DIST. KAMRUP (M)
ASSAM.
22:THE ACCOUNTANT GENERAL
BELTOLA GUWAHATI
PIN 781029
DIST. KAMRUP (M)
Page No.# 5/6
23:THE DIRECTOR OF PENSION
HOUSEFED COMPLEX
GUWAHATI.
24:CHITRALEKHA GOGOI MAZUMDAR
W/O LATE JYOTISH MAZUMDAR
ARUNODOI PATH
HOUSE NO. 7 BHARALUMUKH
P.O. AND P.S. BHARALUMUKH
GUWAHATI
DIST. KAMRUP (M)
ASSAM.
25:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
HOME DEPTT.
DISPUR
GUWAHATI 781006
26:NANDESWAR HAZARIKA
S/O SHRI AKONMAN HAZARIKA
R/O 2 NO. BAMUNGAON BORA PATH
P.O. CHENGELIGAON KENDUGURI
DIST. JORHAT
ASSAM
PIN 785010
27:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
HOME DEPTT.
DISPUR
GUWAHATI 781006
28:UTPAL BAIGARI
S/O LATE MOHENDRA NATH BAIRAGI
R/O MOURA CHOCK
P.O. CHAL CHALI
DIST. NAGAON
ASSAM
PIN 782141
29:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
HOME DEPTT.
DISPUR
Page No.# 6/6
GUWAHATI 78100
Advocate for the Petitioner : DR. B AHMED
Advocate for the Respondent : GA, ASSAM
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 14-09-2020 The Court proceedings have been conducted through Video Conference.
Heard Dr. B. Ahmed, learned counsel for the review petitioners. Issue notice, returnable within 3 (three) weeks. Mr. B. Deuri, learned counsel accepts notice on behalf of opposite party Nos. 2, 4, 7, 9, 11, 13, 15, 17, 19, 20, 23, 25, 27 and 29.
Mr. S. Bora, learned counsel accepts notice on behalf of opposite party Nos. 14 and 28. Mr. S. Saikia, learned counsel accepts notice on behalf of opposite party No. 24. Hence, no formal steps are called for in respect of the above mentioned respondents, as they are duly represented. However, extra copies be furnished to the learned counsel appearing for the respondents.
In the meantime, the review petitioners shall take steps for service of notice upon the remaining opposite party Nos.1, 3, 5, 6, 8, 10, 12, 16, 18, 21, 22 and 26 by registered post with A/D. Mr. S. Saikia, learned counsel appearing for opposite party No.24 prays for 3 (three) weeks time to file the affidavit.
Prayer is allowed.
List the matter again on 13.10.2020.
JUDGE Comparing Assistant