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Gauhati High Court

The Assam State Housing Board And Anr vs Smti Ayesha Khatoon And 28 Ors (B) on 14 September, 2020

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                                 Page No.# 1/6

GAHC010080822020




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet. 64/2020

         1:THE ASSAM STATE HOUSING BOARD AND ANR
         REPRESENTED BY ITS CHAIRMAN, R.G. BARUAH ROAD, GUWAHATI
         781005

         2: THE COMMISSIONER
         ASSAM STATE HOUSING BOARD
          R.G. BARUAH ROAD
          GUWAHATI 78100

         VERSUS

         1:SMTI AYESHA KHATOON AND 28 ORS (B)
         W/O MD. ASGAR ALI, R/O HOUSE NO. 35, NEAR SARANIA, GANDHI BASTI,
         P.O. SILPUKHURI, P.S. CHANDMARI, GUWAHATI 781003, DIST. KAMRUP
         (M), ASSAM.

         2:THE STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
         ASSAM
          URBAN DEVELOPMENT DEPTT.
          DISPUR
          GUWAHATI 781006

         3:PROMOD KUMAR BARUAH
          S/O LATE MOHESWAR BARUAH
          C/O MRS ANJALI BARUAH
          QUARTER NO. 6
          K.V DULIAJAN TEACHERS COLONY
          DIST. DIBRUGARH
         ASSAM
          PIN CODE 786602

         4:THE STATE OF ASSAM
          REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
                                                       Page No.# 2/6

ASSAM
URBAN DEVELOPMENT DEPTT.
DISPUR
GUWAHATI 781006

5:RANU KALITA TAMULI
W/O LATE JAGAT CH. TAMULI
 R/O MAJGAON NIKAMUL SATRA
 P.S. TEZPUR
 P.O. NIKAMUL SATRA
 DIST. SONITPUR
ASSAM.

6:JNANARSHI TAMULI
 S/O LATE JAGAT CH. TAMULI
 R/O MAJGAON NIKAMUL SATRA
 P.S. TEZPUR
 P.O. NIKUMUL SATRA
 DIST. SONITPUR
ASSAM.

7:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 URBAN DEVELOPMENT DEPTT.
 DISPUR
 GUWAHATI 781006

8:HIRONYA KUMAR DAS
 S/O SONESWAR DAS
 R/O MILAN NAGAR HOUSING COLONY
 P.O. C.R. BUILDING
 DIST. DIBRUGARH
ASSAM
 PIN 786003

9:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 URBAN DEVELOPMENT DEPTT.
 DISPUR
 GUWAHATI 781006

10:SUNIL KUMAR HAZARIKA
 S/O LATE PADMA NATH HAZARIKA
 R/O MILAN NAGAR HOUSING COLONY
 P.O.C.R. BUILDING
 DIST. DIBRUGARH
                                                       Page No.# 3/6

PIN 786003

11:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 URBAN DEVELOPMENT DEPTT.
 DISPUR
 GUWAHATI 781006

12:NIRMAL KUMAR MOHANTA
 S/O LATE PITAMBAR MOHANTA
 R/O HOUSE NO. 81
 NATUN PATTY
 P.O. SILCHAR
 DIST. CACHAR
ASSAM
 PIN 788701

13:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 URBAN DEVELOPMENT DEPTT.
 DISPUR
 GUWAHATI 781006

14:UMA KANTA GOGOI
 S/O LATE BUDHESWAR GOGOI
 R/O HOUSE NO. 03
 BISHNU RABHA PATH SANJOGI BYE LANE
 P.O. BONGAON
 BELTOLA
 DIST. KAMRUP (M)
ASSAM

15:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 URBAN DEVELOPMENT DEPTT.
 DISPUR
 GUWAHATI 781006

16:DEBABRATA ROY
 S/O LATE JASHODA KUMAR ROY
 R/O RAMANI SAGAR ROAD
 KARIMGANJ
 P.O. KARIMGANJ BAZAR
 DIST. KARIMGANJ
ASSAM.
                                                       Page No.# 4/6

PIN 788711

17:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 URBAN DEVELOPMENT DEPTT.
 DISPUR
 GUWAHATI 781006

18:PARTHA SARATHI DUTTA
 S/O PRABHASH CH. DUTTA
 R/O HENGRABARI HOUSING COMPLEX EWS-4
 FLAT 12
 P.O. AND P.S. DISPUR
 GUWAHATI
 PIN CODE 781006
 DIST. KAMRUP (M)
ASSAM.

19:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 HOME DEPTT.
 DISPUR
 GUWAHATI 781006

20:THE SECY.
TO THE GOVT OF ASSAM
TOWN AND COUNTRY PLANNING DEPTT.
 DISPUR
 GUWAHATI
 PIN 781006
 DIST. KAMRUP (M)
ASSAM.

21:THE SECY.
TO THE GOVT. OF ASSAM
 FINANCE DEPTT.
 DISPUR
 GUWAHATI 781006
 DIST. KAMRUP (M)
ASSAM.

22:THE ACCOUNTANT GENERAL
 BELTOLA GUWAHATI
 PIN 781029
 DIST. KAMRUP (M)
                                                       Page No.# 5/6

23:THE DIRECTOR OF PENSION
 HOUSEFED COMPLEX
 GUWAHATI.

24:CHITRALEKHA GOGOI MAZUMDAR
W/O LATE JYOTISH MAZUMDAR
ARUNODOI PATH
 HOUSE NO. 7 BHARALUMUKH
 P.O. AND P.S. BHARALUMUKH
 GUWAHATI
 DIST. KAMRUP (M)
ASSAM.

25:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 HOME DEPTT.
 DISPUR
 GUWAHATI 781006

26:NANDESWAR HAZARIKA
 S/O SHRI AKONMAN HAZARIKA
 R/O 2 NO. BAMUNGAON BORA PATH
 P.O. CHENGELIGAON KENDUGURI
 DIST. JORHAT
ASSAM
 PIN 785010

27:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 HOME DEPTT.
 DISPUR
 GUWAHATI 781006

28:UTPAL BAIGARI
 S/O LATE MOHENDRA NATH BAIRAGI
 R/O MOURA CHOCK
 P.O. CHAL CHALI
 DIST. NAGAON
ASSAM
 PIN 782141

29:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM
 HOME DEPTT.
 DISPUR
                                                                                   Page No.# 6/6

             GUWAHATI 78100

Advocate for the Petitioner   : DR. B AHMED

Advocate for the Respondent : GA, ASSAM




                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                             ORDER

Date : 14-09-2020 The Court proceedings have been conducted through Video Conference.

Heard Dr. B. Ahmed, learned counsel for the review petitioners. Issue notice, returnable within 3 (three) weeks. Mr. B. Deuri, learned counsel accepts notice on behalf of opposite party Nos. 2, 4, 7, 9, 11, 13, 15, 17, 19, 20, 23, 25, 27 and 29.

Mr. S. Bora, learned counsel accepts notice on behalf of opposite party Nos. 14 and 28. Mr. S. Saikia, learned counsel accepts notice on behalf of opposite party No. 24. Hence, no formal steps are called for in respect of the above mentioned respondents, as they are duly represented. However, extra copies be furnished to the learned counsel appearing for the respondents.

In the meantime, the review petitioners shall take steps for service of notice upon the remaining opposite party Nos.1, 3, 5, 6, 8, 10, 12, 16, 18, 21, 22 and 26 by registered post with A/D. Mr. S. Saikia, learned counsel appearing for opposite party No.24 prays for 3 (three) weeks time to file the affidavit.

Prayer is allowed.

List the matter again on 13.10.2020.

JUDGE Comparing Assistant