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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in Andhra Pradesh Advocates' Clerks' Welfare Fund Act, 1992

(2)Every application for recognition and registration shall be accompanied by the rules or bye-laws of the association, names and addresses of the office bearers of the association, and an upto date list of the members of the association showing the name, address, age, date of enrolment and the ordinary place of employment of such member.