Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of West Bengal - Section

Section 28 in Gorkhaland Territorial Administration Act, 2011

28. General powers.

- Subject to the general policy and direction of the Government, the Gorkhaland Territorial Administration shall-
(i)formulate integrated development plans for the region, and
(ii)implement schemes and programmes for development of the region.