Supreme Court - Daily Orders
Indian National Shipowners ... vs Union Of India on 21 November, 2014
Bench: Anil R. Dave, Kurian Joseph
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ITEM NO.2 COURT NO.3 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 3/2014 in Petition(s) for Special Leave to Appeal (C) No(s).
5093/2013
(Arising out of impugned final judgment and order dated 24/09/2012
in WP No. 576/2012,12/10/2012 in WP No. 576/2012 passed by the
High Court Of Bombay)
INDIAN NATIONAL SHIPOWNERS ASSOCIATION Petitioner(s)
VERSUS
U.O.I. & ORS. Respondent(s)
(for vacating interim order dt. 15.3.2013 and office report)
Date : 21/11/2014 This application was called on for hearing
today.
CORAM : HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. J. P. Cama, Sr. Adv.
Mr. Manek J. Kalyaniwalla, Adv.
Mr. Shiv Kumar Suri, Adv.
Mr. Shakhil Suri, Adv.
Mr. Saswat Pattnaik, Adv.
For Respondent(s) Mr. L.N. Rao, Sr. Adv.
Mr. R. Nedumaran, Adv.
Ms. Sunita Sharma, Adv.
For Mr. D. S. Mahra, Adv.
Mr. C. U. Singh, Sr. Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. B.S. Sai, Adv.
For Mr. K. Rajeev, Adv.
Mr. Shekhar Naphade, Sr. Adv.
Mr. Arun R. Padnekar, Adv.
Signature Not Verified
Mr. P.N. Salgaonkar, Adv.
Digitally signed by
Jayant Kumar Arora
Date: 2014.11.26
15:48:16 IST
Mr. Abhilash Attri, Adv.
Reason:
Mr. M. Vivek Anandh, Adv.
Mr. Bijoy Kumar Jain, Adv.
Mr. Rauf Rahim, Adv.
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UPON hearing counsel the Court made the following
O R D E R
List on 08.12.2014.
As requested, Counter Affidavit be filed on or before 05.12.2014.
(Jayant Kumar Arora) (Sneh Bala Mehra) Sr. P.A. Assistant Registrar