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State of Haryana - Section

Section 43 in Haryana Municipal Building Bye-laws 1982

43. Provision of hand rails.

(1)In every staircase at least one hand rails shall be provided.
(2)Where steps are provided from the ground to the building, hand rail may not be provided if the steps do not go above 1.5 metre height and are not less than 1 metre in width.Lobbies, Corridors, Passages and Balconies