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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(1)(b) in Punjab School Education Board (Employees Service) Regulation, 1988

(b)in the case of an appointment by transfer, any period of work in equivalent or higher rank, prior to appointment to the service may in the discretion of the appointing authority, be allowed to count towards the period of probation; and