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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3) in State Bank of India General Regulations, 1955

(3)[ The duly authorized person representing the Central Government shall have one vote on a show of hands and, in case of a poll, shall have one vote for each fifty shares held by it for the whole period of three months prior to the date of such meeting.] [Inserted by Resn. C.B.S.B.I. dated 02-05-2008.]