Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] UT Ladakh - Subsection Section 39(2) in Ladakh Autonomous Hill Development Councils Act, 1997 (2)The salary, allowances and other conditions of service of the Secretary shall be such as the Council may by regulation, determine.
