Gauhati High Court
Page No.# 1/7 vs The State Of Assam And 25 Ors on 13 September, 2023
Page No.# 1/7
GAHC010230362022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7270/2022
CHAN ALI SK. AND 2 ORS.
S/O LT. JOHIR UDDIN SK.
VILL- MASIPARA PT.I
P.O. BONDIHANA
P.S. FAKIRGANJ
DIST. DHUBRI, ASSAM
PIN-783349
2: SHAJEDA KHATUN
D/O SAMSUL HOQUE
W/O RAHIM UDDIN MOLLAH
VILL- GHYGER ALGA AM KHANDA
P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN-783331
3: MONOWARA BEGUM
D/O DANESH ALI
W/O NOWSHAD ALI SARKAR
VILL- BAHADURTARI
W/NO. 11
DHUBRI
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN-78330
VERSUS
THE STATE OF ASSAM AND 25 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
EDUCATION (ELEMENTARY) DEPARTMENT, DISPUR, GUWAHATI-06.
Page No.# 2/7
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19.
3:THE DEPUTY COMMISSIONER
DHUBRI
ASSAM
PIN-783301
4:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
DHUBRI
ASSAM
PIN-783301
5:THE DEPUTY INSPECTOR OF SCHOOLS
DHUBRI
ASSAM
PIN-783301
6:THE BLOCK ELEMENTARY EDUCATION OFFICER (BEEO)
BILASIPARA
EDUCATION BLOCK
DIST. DHUBRI
ASSAM
PIN-783348
7:THE BLOCK ELEMENTARY EDUCATION OFFICER (BEEO)
GAURIPUR EDUCATION BLOCK
DIST. DHUBRI
ASSAM
PIN-783331
8:JAKIR HOSSAIN SK.
HINDI TEACHER OF DHUBRI M.E. SCHOOL
CHARMAIN ROAD
BOROBAZAR
DHUBRI
ASSAM
PIN-783301
9:ABHA MONDAL
ASSTT. TEACHER OF KABI RABINDRA NATH M.E. SCHOOL
Page No.# 3/7
INDRA GANDHI ROAD
SANTINAGAR
DHUBRI
ASSAM
PIN-783301.
10:JHARNA PAUL
ASSTT. TEACHER OF KABI RABINDRA NATH M.E. SCHOOL
INDRA GANDHI ROAD
SANTINAGAR
DHUBRI
ASSAM
PIN-783301
11:MONIDIPA ROY
ASSTT. TEACHER OF DHUBRI M.E. SCHOOL
CHARMAIN ROAD
BOROBAZAR
DHUBRI
ASSAM
PIN-783301
12:ABDUL KIYUM SARKAR
SCIENCE TEACHER OF DHUBRI M.E. SCHOOL
CHARMAIN ROAD
BOROBAZAR
DHUBRI
ASSAM
PIN-783301
13:SHAH ALOM AHMED
ASSTT. TEACHER OF SHEKHER ULLAH MEMORIAL M.E. SCHOOL
SANTI NAGAR
DHUBRI
ASSAM
PIN-783323
14:ROFIQUL ISLAM
ASSTT. TEACHER OF DHUBRI M.E. SCHOOL
CHARMAIN ROAD
BOROBAZAR
DHUBRI
ASSAM
PIN-783301
15:ROHMATULLAH MONDAL
Page No.# 4/7
ASSTT. TEACHER
COLLEGE NAGAR GIRLS M.E. SCHOOL
WARD NO. 15
PIN-783324
16:CHOUDHURY TOFAYEL AHMED
ASSTT. TEACHER OF B.C. MEMORIAL GIRLS SCHOOL
WARD NO. 1
DHUBRI
ASSAM
PIN -783301
17:BHAJAN HALDAR
ASSTT. TEACHER OF KABI RABINDRA NATH M.E. SCHOOL
INDRA GANDHI ROAD
SANTINAGAR
DHUBRI
ASSAM
PIN -783301
18:ABDUL HAMID SK.
ASSTT. TEACHER OF GUTIPARA M.E.M. SCHOOL
P.S. BILASIPARA
DIST. DHUBRI
ASSAM
PIN -783348
19:AYSHA SIDDIKA
SCIENCE TEACHER OF BAGMARI
M.E.M.
BILASIPARA
DIST. DHUBRI
ASSAM
PIN -783345
20:JURAN ALI AHMED
ASSTT. TEACHER OF GUTIPARA M.E.M. SCHOOL
P.S. BILASIPARA
DIST. DHUBRI
ASSAM
PIN -783348
21:MOHIUL ISLAM CHOUDHURY
ASSTT. TEACHER OF GHUNIMARI
M.E.M. SCHOOL
MAYERCHAR PT.II
Page No.# 5/7
P.O. NAYERALGA
P.S. BILASIPARA
DIST. DHUBRI
ASSAM
PIN -783348
22:AMINUL HOQUE SIDDIQE
ASSTT. TEACHER OF DR ZAKIR HUSSAIN MEMORIAL M.E.M.
ANANDANAGAR
P.O. AND P.S. BILASIPARA
DIST. DHUBRI
ASSAM
PIN -783348
23:ROFIQUL ISLAM
ASSTT. TEACHER OF SUAPATA
M.E.M
VILL- SUAPATA PT.IV
P.O. KAZAIKATA
P.S. BILASIPARA
DIST. DHUBRI
ASSAM
PIN -783348
24:DINESH CHANDRA GOSH
ASSTT. TEACHER OF PUB NAYERALGA
M.E.M.
NAYERALGA PT.II
P.O. NAYERALGA
P.S. BILASIPARA
DIST. DHUBRI
ASSAM
PIN -783348
25:AZIZUR RAHMAN
ASSTT. TEACHER OF P.S. SADHUBASA
M.E.M.
VILL- SADHUBHASA PT.III
P.S.GAURIPUR
DIST. DHUBRI
ASSAM
PIN -783349
26:SAIDUR RAHMAN
Page No.# 6/7
ASSTT. TEACHER OF BAGMARI M.E.M. BILASIPARA
DHUBRI
ASSAM
PIN -78334
Advocate for the Petitioner : MR. M U MONDAL
Advocate for the Respondent : SC, ELEM. EDU
BEFORE
JOINT REGISTRAR (JUDL.) MR. CHINMOY BARUAH
ORDER
Date : 13.09.2023 Case taken up before the Lawazima Court.
None appears for the petitioners.
Perused the records.
The office note dated 11.09.2023 reveals that notice was issued to the respondent Nos. 8 to 26 by registered post with A/D on 18.07.2023.
In respect of the respondent Nos. 8, 11, 13 & 26, it appears that the A/D cards have been received back and a perusal of the A/D cards reveals that the A/D cards in respect of the respondent Nos. 11, 13 & 26 bear full signature of the respondents. And, as far as the respondent No. 8 is concerned, the A/D card bears no signature. But, the track consignment report available with the case record reveals that notice in respect of the respondent No. 8 has been delivered to "Jakir Hussain Sk (Addressee) on 26.07.2023. As such, service is complete in respect of the respondent Nos. 8, 11, 13 & 26.
And, in respect of the respondent Nos. 16 & 24, it appears that notice has been received back un-served with postal remarks "Addressee Absent, always door locked".
Further, in respect of the respondent Nos. 9, 10, 12, 14, 15, 17, 18, 19, 20, 21, 22, 23 & 25, neither the A/D cards nor the un-served notices have been received back. However, a perusal of the postal track consignment report available with the case record reveals that the notices in respect of the respondent Nos. 9, 10, 12, 14, 15, 17, 18, 19, 21, 22 & 25 have Page No.# 7/7 been delivered to the addressees on the following dates mentioned below:-
R9 & R18:- On 03.08.2023.
R10:- On 27.07.2023.
R12:- On 25.07.2023.
R14:- On 26.07.2023.
R15:- On 04.08.2023.
R17:- On 02.08.2023.
R19:- On 01.08.2023.
R21 & R22:- On 07.08.2023 R25:- On 24.07.2023.
As such, service is complete in respect of the respondent Nos. 9, 10, 12, 14, 15, 17, 18, 19, 21, 22 & 25.
Along with the aforesaid, the postal track consignment report available with the case record further shows that the notice in respect of the respondent No. 20 is in "Item Dispatched" stage as on 14.08.2023 and the notice in respect of the respondent No. 23 is in "Item Bagged" stage as on 28.07.2023. As such, service is awaited in respect of the respondent Nos. 20 & 23.
In view of the observations made above, the petitioners are directed to take fresh steps for service of notice upon the respondent Nos. 16 & 24 by registered post with A/D as well as by usual Court process through the office of the learned Civil Judge (Junior Division), Dhubri, within 7 (seven) days.
Let the matter be listed again before the Lawazima Court in the first week of October, 2023.
Joint Registrar (Judicial) Comparing Assistant