Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Haryana - Subsection Section 45(b) in Faridabad Complex (Regulation and Development) Act, 1971 (b)the planting and replanting of any trees or kinds of trees in any site or location therein as may be specified in the Trees Preservation Order.
