Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Narendra Mohan Gupta on 28 June, 2021
Bench: Rohinton Fali Nariman, K.M. Joseph, B.R. Gavai
ITEM NO.26 Court 2 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 9471/2021
(Arising out of impugned final judgment and order dated 13-10-2015
in WPC No. 2459/2015 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI Petitioner(s)
VERSUS
NARENDRA MOHAN GUPTA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.56970/2021-CONDONATION OF DELAY
IN FILING and IA No.56971/2021-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 28-06-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Ms. Sujeeta Srivastava, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(GULSHAN KUMAR ARORA) (NISHA TRIPATHI)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
GULSHAN KUMAR
ARORA
Date: 2021.06.28
16:29:10 IST
Reason: