Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jharkhand - Section Section 1 in The Cess Act, 1880 1. Short title. - This Act may be called the Cess Act, 1880.Commencement. - (Repealed by the Amending Act, 1903 (1 of 1903).
