Section 142(2) in The Orissa Registration Rules, 1988
(2)In the circumstances described in Sub-rule (1) a certificate under Section 60 or a final certificate in the following form, shall be given, on the left hand margin of the book in which the document is recopied and on the document below the former certificate :"Registered again under the orders of the Registrar of...................No...............dated...............20......as document No................'s in Book No.................Volume.................Pages..............Signature of the Registering Officer and date
