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State of Odisha - Section

Section 61 in The Orissa Khadi and Village Industries Board Regulations, 1960

61. [ [Substituted vide Notification No. 2915/13.2.1981]

Gratuity shall be granted for good and efficient service to the employees on the regular or schematic establishments of the Orissa Khadi and Village Industries Board irrespective of the benefit of Contributory Provident Fund.