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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(7) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(7)In respect of children with disabilities, which prevent them from accessing the school the State Government or local authority shall endeavour to make appropriate and safe transportation arrangements for them to attend school and complete their elementary education.