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Meghalaya High Court

North Eastern Electric Power ... vs Commissioner Of Income Tax on 26 April, 2016

Author: Dinesh Maheshwari

Bench: Dinesh Maheshwari

                                BEFORE

HON'BLE SHRI JUSTICE DINESH MAHESHWARI, CHIEF JUSTICE

                    HON'BLE SHRI JUSTICE S.R. SEN

                 MC (WRIT PETITION ) No. 215 of 2015 in
                   WRIT PETITION NO. 279 OF 2015

26.04.2016

In view of the order passed today in the main petition [WRIT PETITION NO. 279 OF 2015], this miscellaneous application stands disposed of.

                     JUDGE                        CHIEF JUSTICE

Sylvana

Item No. 3