Meghalaya High Court
North Eastern Electric Power ... vs Commissioner Of Income Tax on 26 April, 2016
Author: Dinesh Maheshwari
Bench: Dinesh Maheshwari
BEFORE
HON'BLE SHRI JUSTICE DINESH MAHESHWARI, CHIEF JUSTICE
HON'BLE SHRI JUSTICE S.R. SEN
MC (WRIT PETITION ) No. 215 of 2015 in
WRIT PETITION NO. 279 OF 2015
26.04.2016
In view of the order passed today in the main petition [WRIT PETITION NO. 279 OF 2015], this miscellaneous application stands disposed of.
JUDGE CHIEF JUSTICE
Sylvana
Item No. 3