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Lok Sabha Debates

Introduction Of The National Waterways (Lakhipur- Bhanga Stretch Of The Barak ... on 29 August, 2007

clear=all style='page-break-before:always'> 16.47 hrs.   Title: Introduction of the National Waterways (Lakhipur- Bhanga Stretch of the Barak River) Bill, 2007.

 

THE MINISTER OF SHIPPING, ROAD TRANSPORT AND HIGHWAYS (SHRI T.R. BAALU): Sir, I beg to move for leave to introduce a Bill to provide for the declaration of the Lakhipur-Bhanga Stretch of the Barak river to be a national waterway and also to provide for the regulation and development of the said stretch for that river for the purposes of shipping and navigation on the said waterway and for matters connected therewith or incidental thereto.

MR. SPEAKER: The question is:

“That leave be granted to introduce a Bill to provide for the declaration of the Lakhipur-Bhanga Stretch of the Barak river to be a national waterway and also to provide for the regulation and development of the said stretch for that river for the purposes of shipping and navigation on the said waterway and for matters connected therewith or incidental thereto.”   The motion was adopted.
SHRI T.R. BAALU: I introduce the Bill.
___________   16.48 hrs.                              (Mr. Deputy-Speaker in the Chair)       *Published in the Gazette of India, Extraordinary, Part-II, Section-2 dated 29.8.2007.