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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(1)(c) in Jammu and Kashmir Water Resources (Regulation And Management) Act, 2010

(c)the obligations of the State under any agreement, treaty, judgment or order of any court or tribunal or statutory obligations under any law for the time being in force in the State;