Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(d) in The Andhra Pradesh Special Protection Force Act, 1991 (d)‘enrolled members of the Force’ means any subordinate officer, under officer or any other member of the Force of the rank not lower than that of an under officer;
