Section 633(1) in Rules under the United Provinces Excise Act, 1910
(1)Application to be made to Collector. - When any person desires to export in bond spirit manufactured at a distillery in Uttar Pradesh, he shall present a written application in Form P.D. 18 to the Collector of the district in which the distillery of manufacture is situated.The application must specify -(i)the name of the consignor;(ii)the name of the consignee;(iii)the description, quantity and strength of the spirit to be exported.