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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(5) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(5)Every harbour craft licensed for the carriage of passengers shall be so fitted that sufficient sitting space is available for each passenger and awnings and side screen shall also be provided, where necessary, to give protection to passengers from sun and weather respectively.