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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Meghalaya - Subsection

Section 14(20) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(20)The Member-Secretary shall have power to purchase scientific and engineering equipments to a maximum of Rs. 50,000 (Rupees fifty thousand) only at a time up a total limit of Rs. 2,00,000 (Rupees two lakhs) only per annum.