Section 51(2)(b) in The Maharaja Sayajirao University of Baroda Act, 1949

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State of Gujarat - Subsection

Section 51(2)(b) in The Maharaja Sayajirao University of Baroda Act, 1949

(b)[] [The original Clauses (b), (c) and (d) were renumbered as Clauses (a), (b) and (c), by Bombay 52 of 1950, Section 34 (a) .] the income of the University from all sources including income from fees and charges,

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State of Gujarat - Subsection

Section 51(2)(b) in The Maharaja Sayajirao University of Baroda Act, 1949